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State of Madhya Pradesh - Section

Section 3 in The M.P. Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Rules, 2000

3.

The Bhumiswami shall submit an application on plain paper in Form I alongwith a copy of Rin Pustika to cut the trees from his holding to the Collector. The Collector shall register the application in accordance with the provisions of the Code. No application on behalf of the Bhumiswami by way of power of attorney or any other mode of authorisation shall be entertained.