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State of Odisha - Section

Section 8 in The Special Accommodation Rules, 1959

8.

The principle of allocation of houses for the various Departments, Heads of Departments, and other offices entitled to stay at New Capital is to provide residences for 70 per cent of the staff at the end of the First Five Year Plan and 50 per cent of the staff engaged in the Second Five Year Plan subject to availability. The quarters for peons (Class IV servants) will be only 50 per cent for both the plans. The percentages may be varied according to circumstances :Provided that until the requisite number of houses becomes available a prorata cut in the allotment of quarters for staff engaged in the Second Five Year Plan will be made for all Departments, Heads of Departments and offices.Formal allotment shall be made by the Estate Officer strictly in accordance with the recommendation of the head of the office to which an officer belongs.