Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of Karnataka - Subsection

Section 173(1)(vii) in Karnataka Goods and Services Tax Act, 2017

(vii)The Karnataka Value Added Tax Act, 2003 (Karnataka Act 32 of 2004), (hereafter referred to as the repealed Acts) are hereby repealed.