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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4) in The Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986

(4)Recovery from pay of the whole or part or any pecuniary loss caused to the Corporation or to any other local body or the Government or the Central Government by negligence or breach of orders;