Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 209 in The Maharashtra Shops and Establishments Act, 1948 209. , Navi Mumbai.(102)KB's Fair Price, Shop Nos. 2& 3, Four Flight CHS. Ltd., RDP 8, Plot No. 241, Sector-4,Charkop, Kandivali (W).(103)KB's Fair Price, Shop No.3,Sunil Niwas, Ghanashyam Gupte Road, Tilak Chowk, Dombivali (W) .(104)KB's Fair Price, Shop No.7,Thakur Chawl,Opp. Railway Station, Bunderwadi, Bhayandar (E).(105)KB's Fair Price, Shop No. 6 &
