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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3)(xxxv) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxxv)University shall have open door policy for field practitioners, NGO's, innovators, renowned social workers, to be invited to supplement the teaching efforts of its Faculty.