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NCT Delhi - Section

Section 7 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

7. Superintendent, Jail.

(1)The Superintendent shall be the Head of Office with regard to the Office of the Superintendent of Prison within the meaning of the delegation of Power Rules.
(2)The Superintendent shall exercise Financial discipline and shall not exceed the allotment of fund made for his office by the Additional Inspector-General.