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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(j) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972

(j)all other words and expressions used, but not defined in this Act and defined in the Tenants Protection Act and defined in the Public Trusts Act or in the Malabar Tenancy Act shall have the same meaning as in the Tenants Protection Act or in the Public Trusts Acts or in the Malabar Tenancy Act, as the case may be.