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Bombay High Court

Bebibai Janardan Mhatre @ Bebibai Babu ... vs The State Of Maharashtra And Ors on 14 March, 2023

Author: Gauri Godse

Bench: R. D. Dhanuka, Gauri Godse

                            Digitally signed by IRESH
        IRESH SIDDHARAM     SIDDHARAM MASHAL
        MASHAL              Date: 2023.03.16 10:00:34
                            +0530




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Iresh                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION
                                             WRIT PETITION NO. 4115 OF 2021


                 BebiBai Janardan Mhatre @ Bebibai Babu                ... Petitioner
                 Patil
                                  vs.
                 The State of Maharashtra and Ors                      ... Respondents


                 None for the Petitioner
                 Mrs. M. S. Bane AGP for the State
                 Mr. Nitin Gangal with Mr. A. D. Kadam for Respondent No. 2
                 Mr. M. B. Deshmukh for Respondent No. 3


                                                         CORAM : R. D. DHANUKA &
                                                                  GAURI GODSE, JJ.

DATED : 14 MARCH, 2023 P.C. :-

1. Mr. Choudhari, learned Advocate on record for the Petitioner has filed a leave note dated 9th March 2023 (wrongly mentioned as 2022) stating that he would not be available from 10th March 2023 to 15th March 2023 for Court work.
2. Place the matter on board on 3rd April 2023.

(GAURI GODSE, J.) (R. D. DHANUKA, J.)