Bombay High Court
Bebibai Janardan Mhatre @ Bebibai Babu ... vs The State Of Maharashtra And Ors on 14 March, 2023
Author: Gauri Godse
Bench: R. D. Dhanuka, Gauri Godse
Digitally signed by IRESH
IRESH SIDDHARAM SIDDHARAM MASHAL
MASHAL Date: 2023.03.16 10:00:34
+0530
1/1 10.4115.21 wp.doc
Iresh IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4115 OF 2021
BebiBai Janardan Mhatre @ Bebibai Babu ... Petitioner
Patil
vs.
The State of Maharashtra and Ors ... Respondents
None for the Petitioner
Mrs. M. S. Bane AGP for the State
Mr. Nitin Gangal with Mr. A. D. Kadam for Respondent No. 2
Mr. M. B. Deshmukh for Respondent No. 3
CORAM : R. D. DHANUKA &
GAURI GODSE, JJ.
DATED : 14 MARCH, 2023 P.C. :-
1. Mr. Choudhari, learned Advocate on record for the Petitioner has filed a leave note dated 9th March 2023 (wrongly mentioned as 2022) stating that he would not be available from 10th March 2023 to 15th March 2023 for Court work.
2. Place the matter on board on 3rd April 2023.
(GAURI GODSE, J.) (R. D. DHANUKA, J.)