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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Assam - Subsection

Section 44(2)(n) in Assam Weights and Measures (Enforcement) Act, 1958

(n)the limits of error which may be tolerated in weights and measures and weighing and measuring instruments used or intended to be used in transaction for trade or commerce ;