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[Cites 0, Cited by 0] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(2) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(2)The Chairperson or Member of the Committee shall be a person not less than 35 years of age and not more than 65 years of age at the time of appointment/extension.