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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 3(3) in The Dadra And Nagar Haveli Act, 1961

(3)In the Representation of the People Act, 1951 (43 of 1951), in section 4, after the words "to the Laccadive, Minicoy and Amindivi Islands", the words ", to Dadra and Nagar Haveli" shall be inserted.