Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65A(4)] [Section 65A] [Entire Act]

NCT Delhi - Subsection

Section 65A(4)(iii) in The Delhi Lands Reforms Act, 1954

(iii)if the land is that of the Asami of Goan Sabha, terminate the lease and restore the land to the Gaon Sabha;