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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

Nagpur Province - Subsection

Section 106(1)(c) in The City of Nagpur Corporation Act, 1948

(c)the loans repaid during the year, and in the case of loans repaid in instalments or by annual drawings, the amounts repaid during the year and the balance due at the close of the year;