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[Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act]

State of Telangana - Subsection

Section 65(5)(e) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(e)sale proceeds of religious books and publications where such sales are undertaken as an un remunerative enterprise with a view to propagate religion;