Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in The Mediation Act, 2023 (1)Unless otherwise agreed upon by the parties, a person of any nationality may be appointed as a mediator:Provided that mediator of any foreign nationality shall possess such qualification, experience and accreditation as may be specified.
