Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Madhya Pradesh High Court

Pintu @ Piyush vs The State Of Madhya Pradesh on 24 June, 2020

Author: Shailendra Shukla

Bench: Shailendra Shukla

1 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.19305 OF 2020 MISC. CRIMINAL CASE NO.19201 OF 2020 Indore, Dated 24.06.2020 Mr. Abhay Saraswat, learned counsel for the applicant is present in person through Video Conferencing.

Mr. Aditya Choudhary, learned public prosecutor for the non-applicant/State is present in person through Video Conferencing.

Case diary is not available. The same be called for before the next date.

Matter be listed in the next week as prayed for.

(SHAILENDRA SHUKLA) JUDGE Arun/-

Digitally signed by ARUN NAIR Date: 2020.06.24 18:07:16 +05'30'