Madhya Pradesh High Court
Pintu @ Piyush vs The State Of Madhya Pradesh on 24 June, 2020
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE MISC. CRIMINAL CASE NO.19305 OF 2020 MISC. CRIMINAL CASE NO.19201 OF 2020 Indore, Dated 24.06.2020 Mr. Abhay Saraswat, learned counsel for the applicant is present in person through Video Conferencing.
Mr. Aditya Choudhary, learned public prosecutor for the non-applicant/State is present in person through Video Conferencing.
Case diary is not available. The same be called for before the next date.
Matter be listed in the next week as prayed for.
(SHAILENDRA SHUKLA) JUDGE Arun/-
Digitally signed by ARUN NAIR Date: 2020.06.24 18:07:16 +05'30'