Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 33 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000 33. Management of Funds. - The General Fund, Foundation Fund and other funds of the University shall be managed according to the provisions laid down by the Statutes.
