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State of Nagaland - Section

Section 67 in Nagaland Municipal Act, 2001

67. Salary and allowances of Executive Officer.

- The Executive Officer shall be paid out of the Municipal fund of Municipal Council or Town Council, as he case may be, such monthly salary and allowances, as may be fixed by the Government from time to time and may be given such facilities like residential accommodation and conveyance, as may be prescribed by the Government.