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[Cites 0, Cited by 1] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(2) in Raiganj University Act, 2014

(2)All teachers and librarians of the Raiganj College (University College) who have been appointed in a permanent substantive vacancy shall be deemed to have been absorbed in the University with their respective post along with their respective privileges, with effect from the date of commencement of this Act, provided such teachers or librarians possess required qualifications for appointment as a teacher of the University or a Librarian of the University as prescribed by the University Grants Commission and the State Government.