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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax ... vs M/S Goodview Trading Pvt. Ltd. on 30 November, 2018

Bench: D.Y. Chandrachud, M.R. Shah

                                                 1

       ITEM NO.15                        COURT NO.13                     SECTION XIV

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                No(s).    19077/2017

       (Arising out of impugned final judgment and order dated 21-11-2016
       in ITA No. 377/2016 passed by the High Court Of Delhi At New Delhi)

       PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)1                   Petitioner(s)

                                                VERSUS

       M/S GOODVIEW TRADING PVT. LTD.                                    Respondent(s)


       WITH
       Diary No(s). 778/2018 (XIV)
       (IA 19031/2018- FOR EXEMPTION            FROM     FILING    C/C     OF   THE   IMPUGNED
       JUDGMENT)

        SLP(C) No. 10801/2018 (XIV)
       (IA   No.50928/2018-CONDONATION   OF  DELAY   IN   FILING   and   IA
       No.50931/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)


       Date : 30-11-2018 This petition was called on for hearing today.


       CORAM :
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE M.R. SHAH

       For Petitioner(s)
                                   Mr. P.S. Narasimha, ASG
                                   Mr. S.A. Haseeb, Adv.
                                   Mr. Arijit Prasad, Adv.
                                   Mrs. Anil Katiyar, AOR

       For Respondent(s)
                                   Mr. Ved Jain, Adv.
                                   Mr. Subodh S. Patil, AOR
                                   Kislaya Parashar, Adv.

                                   Mr. M.P. Rastogi, Adv.
Signature Not Verified
                                   Mr. Vishnu Sharma, AOR
                                   Ms. Anupama Sharma, Adv.
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.12.04
16:40:04 IST
Reason:


                                   Mr. Satyam Sethi, Adv.
                                   Miss Geetanjali Mohan, AOR
                                   A. Taran Panda, Adv.
                                 2



          UPON hearing the counsel the Court made the following
                             O R D E R
SLP(C) No. 19077/2017

Leave granted.

Diary No. 778/2018 and SLP(C) No. 10801/2018 List on 7.12.2018.

(MANISH SETHI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER