Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S Goodview Trading Pvt. Ltd. on 30 November, 2018
Bench: D.Y. Chandrachud, M.R. Shah
1
ITEM NO.15 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19077/2017
(Arising out of impugned final judgment and order dated 21-11-2016
in ITA No. 377/2016 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)1 Petitioner(s)
VERSUS
M/S GOODVIEW TRADING PVT. LTD. Respondent(s)
WITH
Diary No(s). 778/2018 (XIV)
(IA 19031/2018- FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 10801/2018 (XIV)
(IA No.50928/2018-CONDONATION OF DELAY IN FILING and IA
No.50931/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 30-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. P.S. Narasimha, ASG
Mr. S.A. Haseeb, Adv.
Mr. Arijit Prasad, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Ved Jain, Adv.
Mr. Subodh S. Patil, AOR
Kislaya Parashar, Adv.
Mr. M.P. Rastogi, Adv.
Signature Not Verified
Mr. Vishnu Sharma, AOR
Ms. Anupama Sharma, Adv.
Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.12.04
16:40:04 IST
Reason:
Mr. Satyam Sethi, Adv.
Miss Geetanjali Mohan, AOR
A. Taran Panda, Adv.
2
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 19077/2017
Leave granted.
Diary No. 778/2018 and SLP(C) No. 10801/2018 List on 7.12.2018.
(MANISH SETHI) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER