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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(17) in The Orissa Irrigation Act, 1959

(17)Water-course-"water-course" means any channel or pipe not maintained at the cost of the State Government which is supplied with water from an irrigation work and includes all subsidiary work connected with any such channel or pipe, except the sluice or outlet through which water is supplied from an irrigation work to such channel or pipe;