Section 1(3)(xxx) in The Employees' Provident Funds Scheme, 1952
(xxx)[ as respects establishment engaged in laundry and laundry services referred to in the notification of the Government of India in the Ministry of Labour and Employment, No. G.S.R. 561, dated the 23rd March, 1963, come into force on the 30th April, 1963;] [Inserted by G.S.R. 663, dated 10.4.1963.]