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Madhya Pradesh High Court

Suresh vs Secretary Jail Department The State Of ... on 3 December, 2015

WP-985-2014

(SURESH Vs SECRETARYJAIL DEPARTMENT THE STATE OFIWADHYA PRADESH)

03-12-2015

Shri B.K. Upadhyay, Counsel for the petitioner. Petition is admitted for hearing. List after 8 weeks.

(SHANTANU KEMKAR) J UD GE