Madhya Pradesh High Court
Suresh vs Secretary Jail Department The State Of ... on 3 December, 2015
WP-985-2014 (SURESH Vs SECRETARYJAIL DEPARTMENT THE STATE OFIWADHYA PRADESH) 03-12-2015
Shri B.K. Upadhyay, Counsel for the petitioner. Petition is admitted for hearing. List after 8 weeks.
(SHANTANU KEMKAR) J UD GE