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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(3) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(3)For constituting the committee under sub-section (?), the Kuladhipati shall, six months before the expiry of the term of Kulpati call upon the Executive Council, the State Government and Chairman of the University Grants Commission to choose their nominees and if any or both of them fail to do so within one month of the receipt of the Kuladhipati's communication in this regard, the Kuladhipati may further nominate anyone or all the persons, as the case may be.