Rajasthan High Court - Jaipur
Lalita Devi Ajmera vs J V V N L And Anr on 3 May, 2018
Author: Prakash Gupta
Bench: Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Restoration Application No. 513/2017
in
SB Civil Second Appeal No.419/2016
Lalita Devi Ajmera
----Petitioner
Versus
J V V N L And Anr
----Respondent
For Petitioner(s) : Mr. MC Jain
For Respondent(s) :
HON'BLE MR. JUSTICE PRAKASH GUPTA
Order
03/05/2018
Heard learned counsel for the petitioner.
This restoration application has been filed to restore SB Civil Second Appeal No.419/2016 which was dismissed on 5 th July, 2017 for non-compliance of the per emptory order dated 8 th February, 2017.
For the reasons mentioned in the restoration application, the same is allowed and SB Civil Second Appeal No.419/2016 is restored to its original number.
(PRAKASH GUPTA),J Bairwa/62