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Rajasthan High Court - Jaipur

Lalita Devi Ajmera vs J V V N L And Anr on 3 May, 2018

Author: Prakash Gupta

Bench: Prakash Gupta

            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                        BENCH AT JAIPUR

              S.B. Civil Restoration Application No. 513/2017
                                    in
                   SB Civil Second Appeal No.419/2016

 Lalita Devi Ajmera
                                                         ----Petitioner
                                  Versus
 J V V N L And Anr
                                                      ----Respondent


For Petitioner(s)          :   Mr. MC Jain
For Respondent(s)          :



               HON'BLE MR. JUSTICE PRAKASH GUPTA

                                  Order

03/05/2018

      Heard learned counsel for the petitioner.

This restoration application has been filed to restore SB Civil Second Appeal No.419/2016 which was dismissed on 5 th July, 2017 for non-compliance of the per emptory order dated 8 th February, 2017.

For the reasons mentioned in the restoration application, the same is allowed and SB Civil Second Appeal No.419/2016 is restored to its original number.

(PRAKASH GUPTA),J Bairwa/62