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[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Uttar Pradesh - Subsection

Section 128(2)(i) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(i)[ [* * *] [Deleted by U.P. Act No. 33 of 1961.];