Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(2) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018 (2)The Board shall have perpetual succession and have a common seal and shall, by the said name, sue and be sued.
