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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2)(m) in Gujarat Primary Education Act, 1947

(m)to advice the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government generally in respect of primary education within the district;