Section 28(2)(c) in Saurashtra Land Reforms Act, 1951

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

(c)full particulars of the holding containing-

(i)the approximate area of the land in his possession ;

(ii)approximate area of agricultural land, bagayat, jirayat, bid land and cultivable waste separately; and

(iii)the number and location of dwelling houses in his possession;

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