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State of Punjab - Section

Section 37 in The Punjab State Board of Technical Education and Industrial Training Act, 1992

37. Removal of difficulties

- Notwithstanding anything contained in this Act, with a view to remove any difficulty in giving effect to the provisions of this Act, the Government may, at any time, after the commencement of this Act, regulate by an order in writing, any matter which is to be prescribed or specified by a regulation under this Act, as the case may be.