Himachal Pradesh High Court
Rahul Sharma vs . State Of H.P. & Ors. on 24 April, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rahul Sharma vs. State of H.P. & Ors.
.
Cr.MMO No. 396 of 2023.
24.04.2023 Present: Mr. Ankit Dhiman, Advocate, for the petitioner.
Mr. Raj Kumar Negi and Mr. Mohinder Zharaick, Additional Advocates General, with Ms. Ranjana Patial, Deputy Advocate General, for the respondents.
Notice to the respondents. Ms. Ranjana Patial, learned Deputy Advocate General, waives service of notice on behalf of the respondents and seeks time to file reply. Be filed on or before the next date.
List on 8th May, 2023.
(Satyen Vaidya) Judge 24th April, 2023.
(jai) ::: Downloaded on - 24/04/2023 20:47:00 :::CIS