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Madhya Pradesh High Court

Iifl Home Finance Ltd. vs Kishore Jaiswal on 6 February, 2023

Author: Sujoy Paul

Bench: Sujoy Paul, Amar Nath Kesharwani

                                                       1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                     HON'BLE SHRI JUSTICE SUJOY PAUL
                                                     &
                               HON'BLE SHRI JUSTICE AMAR NATH (KESHARWANI)
                                          ON THE 6 th OF FEBRUARY, 2023
                                          WRIT PETITION No. 2143 of 2023

                         BETWEEN:-
                         1.    IIFL HOME FINANCE LTD. THROUGH ITS
                               AUTHORIZED OFFICER REGISTERED OFFICE AT
                               12-A-10, 13TH FLOOR, PARINEE CRESHCRONZO, C-
                               38/39, G BLOCK, BANDRA KURLA COMPLEX,
                               BANDRA EAST MUMBAI (M.H.) (MAHARASHTRA)

                         2.    IIFL HOME FINANCE LTD. INDORE BRANCH
                               SITUATED AT 101-102 DARSHAN MALL 15/2 RACE
                               COURSE ROAD INDORE (MADHYA PRADESH)

                                                                              .....PETITIONERS
                         (BY MS. UDITA MAINDIRETTA - ADVOCATE)

                         AND
                         1.    KISHORE JAISWAL S/O SHRI HEMRAJ JAISWAL,
                               AGED ABOUT 65 YEARS, OCCUPATION: KAPIL
                               STEELS LTD. SITUATED AT 101, 103, INDORE
                               TRADE CENTRE, 3/2, SOUTH TUKOGANJ, INDORE
                               R/O 121, 122 AND 123, JAWRA COMPOUND
                               INDORE AND ALSO HOUSE NO. 562, MAHATMA
                               GANDHI ROAD TUKOGANJ MAIN ROAD, INDORE
                               (MADHYA PRADESH)

                         2.    AANCHAL JAISWAL W/O SHRI KAPIL JAISWAL
                               R/O 121,122 AND 123 JAWRA COMPOUND INDORE
                               AND ALSO AT HOUSE NO. 562 MAHATMA GANDHI
                               ROAD     TUKOGANJ MAIN       ROAD   INDORE
                               (MADHYA PRADESH)

                         3.    KAPIL JAISWAL S/O SHRI KISHORE JAISWAL R/O
                               121,122 AND 123 JAWRA COMPOUND INDORE AND
                               ALSO AT HOUSE NO. 562 MAHATMA GANDHI
                               ROAD     TUKOGANJ MAIN      ROAD    INDORE
                               (MADHYA PRADESH)
Signature Not Verified
Signed by: HIMANSHU
KOSHTA
Signing time: 2/7/2023
10:46:05 AM
                                                          2
                         4.      M/S POWEREZE TOWERS LTD. INDORE SITUATED
                                 AT 121,122 AND 123 JAWRA COMPOUND INDORE
                                 AND ALSO AT HOUSE NO. 562 MAHATMA GANDHI
                                 ROAD     TUKOGANJ MAIN      ROAD   INDORE
                                 (MADHYA PRADESH)

                         5.      VANDANA JAISWAL W/O SHRI KISHORE JAISWAL
                                 R/O 121,122 AND 123 JAWRA COMPOUND INDORE
                                 AND ALSO AT HOUSE NO. 562 MAHATMA GANDHI
                                 ROAD     TUKOGANJ MAIN       ROAD   INDORE
                                 (MADHYA PRADESH)

                         6.      M/S KAPIL STEEL LTD. IN D OR E SITUATED AT
                                 121,122 AND 123 JAWRA COMPOUND INDORE
                                 ALSO AT 101,103 TRADE CENTRE 3/2 SOUTH
                                 TUKOGANJ INDORE AND ALSO AT HOUSE NO. 562
                                 MAHATMA GANDHI ROAD TUKOGANJ MAIN
                                 ROAD INDORE (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                         (NONE)

                                 This petition coming on for orders this day, JUSTICE SUJOY PAUL
                         passed the following:
                                                              ORDER

Learned counsel for the petitioners seeks to withdraw this petition with the liberty to file before appropriate Bench.

Prayer is allowed.

Accordingly, this petition is dismissed as withdrawn with the liberty prayed for.





                              (SUJOY PAUL)                               (AMAR NATH (KESHARWANI))
                                 JUDGE                                            JUDGE
                         HK




Signature Not Verified
Signed by: HIMANSHU
KOSHTA
Signing time: 2/7/2023
10:46:05 AM