Madhya Pradesh High Court
Iifl Home Finance Ltd. vs Kishore Jaiswal on 6 February, 2023
Author: Sujoy Paul
Bench: Sujoy Paul, Amar Nath Kesharwani
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE SUJOY PAUL
&
HON'BLE SHRI JUSTICE AMAR NATH (KESHARWANI)
ON THE 6 th OF FEBRUARY, 2023
WRIT PETITION No. 2143 of 2023
BETWEEN:-
1. IIFL HOME FINANCE LTD. THROUGH ITS
AUTHORIZED OFFICER REGISTERED OFFICE AT
12-A-10, 13TH FLOOR, PARINEE CRESHCRONZO, C-
38/39, G BLOCK, BANDRA KURLA COMPLEX,
BANDRA EAST MUMBAI (M.H.) (MAHARASHTRA)
2. IIFL HOME FINANCE LTD. INDORE BRANCH
SITUATED AT 101-102 DARSHAN MALL 15/2 RACE
COURSE ROAD INDORE (MADHYA PRADESH)
.....PETITIONERS
(BY MS. UDITA MAINDIRETTA - ADVOCATE)
AND
1. KISHORE JAISWAL S/O SHRI HEMRAJ JAISWAL,
AGED ABOUT 65 YEARS, OCCUPATION: KAPIL
STEELS LTD. SITUATED AT 101, 103, INDORE
TRADE CENTRE, 3/2, SOUTH TUKOGANJ, INDORE
R/O 121, 122 AND 123, JAWRA COMPOUND
INDORE AND ALSO HOUSE NO. 562, MAHATMA
GANDHI ROAD TUKOGANJ MAIN ROAD, INDORE
(MADHYA PRADESH)
2. AANCHAL JAISWAL W/O SHRI KAPIL JAISWAL
R/O 121,122 AND 123 JAWRA COMPOUND INDORE
AND ALSO AT HOUSE NO. 562 MAHATMA GANDHI
ROAD TUKOGANJ MAIN ROAD INDORE
(MADHYA PRADESH)
3. KAPIL JAISWAL S/O SHRI KISHORE JAISWAL R/O
121,122 AND 123 JAWRA COMPOUND INDORE AND
ALSO AT HOUSE NO. 562 MAHATMA GANDHI
ROAD TUKOGANJ MAIN ROAD INDORE
(MADHYA PRADESH)
Signature Not Verified
Signed by: HIMANSHU
KOSHTA
Signing time: 2/7/2023
10:46:05 AM
2
4. M/S POWEREZE TOWERS LTD. INDORE SITUATED
AT 121,122 AND 123 JAWRA COMPOUND INDORE
AND ALSO AT HOUSE NO. 562 MAHATMA GANDHI
ROAD TUKOGANJ MAIN ROAD INDORE
(MADHYA PRADESH)
5. VANDANA JAISWAL W/O SHRI KISHORE JAISWAL
R/O 121,122 AND 123 JAWRA COMPOUND INDORE
AND ALSO AT HOUSE NO. 562 MAHATMA GANDHI
ROAD TUKOGANJ MAIN ROAD INDORE
(MADHYA PRADESH)
6. M/S KAPIL STEEL LTD. IN D OR E SITUATED AT
121,122 AND 123 JAWRA COMPOUND INDORE
ALSO AT 101,103 TRADE CENTRE 3/2 SOUTH
TUKOGANJ INDORE AND ALSO AT HOUSE NO. 562
MAHATMA GANDHI ROAD TUKOGANJ MAIN
ROAD INDORE (MADHYA PRADESH)
.....RESPONDENTS
(NONE)
This petition coming on for orders this day, JUSTICE SUJOY PAUL
passed the following:
ORDER
Learned counsel for the petitioners seeks to withdraw this petition with the liberty to file before appropriate Bench.
Prayer is allowed.
Accordingly, this petition is dismissed as withdrawn with the liberty prayed for.
(SUJOY PAUL) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
HK
Signature Not Verified
Signed by: HIMANSHU
KOSHTA
Signing time: 2/7/2023
10:46:05 AM