Section 16(1) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020
(1)The owner or occupier or every person found therein shall give the Fish Feed Inspector best possible assistance in his/her power/capacityto enable the Fish Feed Inspector to carry out his/her duties and functions under this Act and shall furnish him/her with such information with respect to the administration of this Act and the regulation as he/she may reasonably require.
