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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(3) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(3)The appointment of the employees, of whom the Board is the appointing authority, shall be made by the Secretary with the prior approval of the Board.