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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(b) in The United Provinces Aerial Ropeways Act, 1922

(b)that the moving and fixed dimensions and other conditions prescribed under Sections 6 (4) and 7 (1) have been complied with;