Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1) in Hyderabad City Police Act, 1348 F

(1)The power to appoint and promote an Inspector, Sub-Inspector and other subordinate of the force shall vest in the [Commissioner of City Police, Hyderabad] [Substituted by Act A.P.A.O. 1957] The Government shall have the power to appoint the Deputy Commissioner and Assistant Commissioner of Police.