Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act] State of Bihar - Subsection Section 79(2)(b) in The Bihar Motor Vehicles Rules, 1992 (b)that the attendant of the tourist vehicle shall wear the same uniform as may have been specified for the driver of such vehicle.