Calcutta High Court (Appellete Side)
Sk. Sarafat Ali And Others vs Hossain Ali Molla And Others on 15 January, 2019
1 S/L. 25.
January 15, 2019.
MNS.
C. O. No. 2041 of 1995 Sk. Noor Mohammad, since deceased on his death his heirs and legal representatives ;
Sk. Sarafat Ali and others Vs. Hossain Ali Molla and others Mr. Partha Chakraborty ...for the petitioners.
Re:CAN 10012 of 2017 (restoration), CAN 10461 of 2017 (condonation), CAN 10459 of 2017 (appropriate order), CAN 10460 of 2017(appropriate order), And CAN 11030 of 2017 (appropriate order) On the prayer of the learned counsel for the petitioners, the petitioners are directed to file a supplementary affidavit to each of the applications within a week from date.
Let the matter stand adjourned for a week.
(Sabyasachi Bhattacharyya, J.) 2