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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(4) in The Mumbai Municipal Corporation Act, 1888

(4)[ The heads of departments subordinate to the [Commissioner] [This sub-section was substituted for the original by Bombay 48 of 1950, Section 34.] are the City Engineer, the Hydraulic Engineer, the Executive Health Officer, the Assessor and Collector, the Chief Accountant and the Education Officer.]