Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49F] [Entire Act] Union of India - Subsection Section 49F(a) in The Aircraft Rules, 1937 (a)the aeronautical product in-service has developed deficiencies that may affect the safety or performance of the product;
