Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Andaman and Nicobar Islands - Subsection Section 32(3) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016 (3)The official common seal and emblem of the Appellate Tribunal shall be such as the appropriate Government may specify.
