Orissa High Court
Dr. Pradeep Kumar Dhal vs Governing Body Of Christ College on 17 August, 2023
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
RVWPET No.210 of 2023
1. Dr. Pradeep Kumar Dhal .... Petitioner
2.
Mr. B. Dash,
Advocate
-versus-
Governing Body of Christ College, .... Opposite Parties
Cuttack and others
Mr.S.K.Dash,
Advocate
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER
Order No. 17.8.2023.
02. 1. This matter is taken up through hybrid mode.
2. Mr. S.K.Dash, learned counsel, and associates have already entered appearance for the Opposite Parties. Let two copies of the Review Petition be served upon Mr. S.K.Dash within three working days. A copy of the Review Petition be also served on the State counsel, who shall take instructions as regards the averments made in the same.
3. List this matter on 14th September, 2023 along with REVWPET No.216/2023 and the batch of cases.
(Sashikanta Mishra)
Signature NotAKB
Verified Judge
Digitally Signed
Signed by: ASHOK KUMAR BEHERA
Designation: A.R.-CUM-SR.SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack Date: 18-Aug-2023 11:31:36 Page 1 of 1