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[Cites 0, Cited by 0] [Section 14A] [Entire Act]

State of Jharkhand - Subsection

Section 14A(6) in Jharkhand Co-operative Societies Act, 2008

(6)Notwithstanding anything contained in the Rules or the Bye Laws of any registered society, the term of the members and office bearers of the managing committee of a registered society shall not exceed five years from the date of election.