Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 203C(3)] [Section 203C] [Entire Act] State of Haryana - Subsection Section 203C(3)(i) in The Haryana Municipal Act, 1973 (i)the maintenance of walls, fences, hedges or any other structural or architectural construction and the height at which they shall be maintained;