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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1)(f) in The Maharashtra Cooperative Societies Rules, 1961

(f)the privileges, rights, duties and liabilities of members including [nominal and associate members;] [Substituted 'nominal, associate and sympathizer members' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).]