Supreme Court - Daily Orders
K.C. Palanisamy vs State Of Tamil Nadu Rep.By I Of Police&A on 28 April, 2014
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IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRL.M.P.NOS.8659-8661 OF 2014
AND
CRL.M.P.NO........ OF 2014
IN
CRIMINAL APPEAL NOS.731-733 OF 2013
K.C. PALANISAMY ..APPELLANT
VERSUS
STATE OF TAMIL NADU
REP.BY INSPECTOR OF POLICE
AND ANR. ETC.ETC. ..RESPONDENTS
O R D E R
1. Shri R.F.Nariman, learned senior counsel appearing for the applicant/appellant seeks permission of this Court to withdraw the Criminal Miscellaneous Petitions with liberty to file an appropriate Review Petition seeking for hearing of the Review Petition in the Court, subject to limitation.
2. Permission sought for is granted.
3. The Criminal Miscellaneous Petitions are disposed of as withdrawn with liberty to the petitioner to file an appropriate 2 Review Petition seeking for hearing of the Review Petition in the Court, subject to limitation.
Ordered accordingly.
.......................J. (H.L. DATTU) .......................J. (M.Y. EQBAL) .......................J. (S.A. BOBDE) NEW DELHI;
APRIL 28, 2014
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ITEM NO.62 COURT NO.2 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRLMP.NO. 8659-8661 & CRLMP NO.... in CRIMINAL APPEAL NO(s). 731-733 OF 2013 K.C. PALANISAMY Appellant (s) VERSUS STATE OF TAMIL NADU REP.BY I OF POLICE&A Respondent(s) (With appln(s) for appeal against Registrar’s Order dt.29.08.2013 and office report ) Date: 28/04/2014 These Appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU HON’BLE MR. JUSTICE M.Y. EQBAL HON’BLE MR. JUSTICE S.A. BOBDE For Appellant(s) Mr.R.F.Nariman, Sr.Adv.
Mr.V.Giri, Sr.Adv.
Mr.Rahul Chandra, Adv. Mr.Gourav Juneja, Adv. Mr.Sanjeev Kumar, Adv. For M/S. Khaitan & Co.,Advs.
For Respondent(s) Mr.K.K.Venugopal, Sr.Adv.
Mr.Mukul Rohtagi, Sr.Adv. Mr.C.A.Sundaram, Sr.Adv. Mr.Aditya Bhat, Adv.
Mr.Ankul Saigal, Adv.
Mr.Mahesh Agarwal, Adv. Ms.Parul Shukla, Adv.
Ms.Ishana Tripathi, Adv. Ms.Shalini Kaul, Adv.
For Mr. E.C. Agrawala,Adv.
Mr.J.Sivanandaraaj, Adv. Ms.Shalini Kaul, Adv.
Mr.Govind Manoharan, Adv. For Mr.Senthil Jagadeesan ,Adv 4 Mr. M. Yogesh Kanna ,Adv Mr.A.Santha Kumaran, Adv. Ms.Vanita C.Giri, Adv.
Ms.Mahalakshmi Pavani, Adv. Mr.G.Balaji, Adv.
for M/S.Mahalakshmi Balaji & Co.,Advs.
UPON hearing counsel the Court made the following O R D E R The Criminal Miscellaneous Petitions are disposed of as withdrawn, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed on the file)