Allahabad High Court
Union Of India Thru General Manager , New ... vs Anirudh Kumar Singh on 29 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 347 of 2004 Petitioner :- Union Of India Thru General Manager , New Delhi Respondent :- Anirudh Kumar Singh Petitioner Counsel :- Deepshikha Respondent Counsel :- J aspreet Singh,S.K.DiXit Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra.J. List in the week commencing 9.8.2010. Order Date :- 29.7.2010 Madhu