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Allahabad High Court

Union Of India Thru General Manager , New ... vs Anirudh Kumar Singh on 29 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- FIRST APPEAL FROM ORDER No. - 347 of 2004
Petitioner :- Union Of India Thru General Manager , New Delhi
Respondent :- Anirudh Kumar Singh

Petitioner Counsel :- Deepshikha
Respondent Counsel :- J aspreet Singh,S.K.DiXit

Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra.J. List in the week commencing 9.8.2010. Order Date :- 29.7.2010 Madhu