Punjab-Haryana High Court
Mahaveer Singh vs State Of Haryana on 22 November, 2013
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
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CRM No.M-33799 of 2013
Date of Decision: 22.11.2013
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Mahaveer Singh
..... Petitioner
Versus
State of Haryana
..... Respondent
CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL
Present: Mr. N.C. Doabia, Advocate for the petitioner.
Mr. Charanjit Bakshi, Addl. AG, Haryana.
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REKHA MITTAL, J. (ORAL)
Counsel for the petitioner states that the petition may be dismissed as withdrawn.
Ordered accordingly.
(REKHA MITTAL) JUDGE November 22, 2013 Bhumika Bhumika Bhati 2013.11.26 12:26 I attest to the accuracy and integrity of this document