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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Mizoram - Subsection

Section 104(1)(c) in Mizoram Cooperative Societies Act, 2006

(c)The Cooperative Demand Certificate under the signature of Registrar or his subordinate Officers or other persons or officers of co-operative as authorized by Registrar shall be executed by recovery Officer appointed by him as arrears of land revenue.